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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Sikkim - Subsection

Section 65(1) in The Sikkim Prisons Act, 2007

(1)The discipline in Prisons has to be maintained with fairness and firmness. It has to cover every aspect of life in the prisons. A punishment for indiscipline has to be balanced in relation to the gravity of the violation. A positive approach towards prison discipline involves not only a strict adherence to rules and regulations but also a fair, just and equitable handling of prisoners on the part of the staff.