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State of Madhya Pradesh - Section

Section 77 in The M.P. Civil Services (Pension) Rules, 1976

77. Application of treasury rules.

- Save as otherwise provided in the rules, the M.P. Treasury Rules, shall apply in regard to the procedure of payment :-
(i)of gratuity,
(ii)of pension,
(iii)of pension un-drawn for more than an year; and
(iv)of pension in respect of deceased pensioner.