Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 327] [Entire Act]

Bengal Presidency - Subsection

Section 327(c) in Police Regulations, Bengal , 1943

(c)A notice in English and vernacular shall be hung up outside the lockup at every police-station and post showing the maximum number of male or female prisoners which the lock-up is authorised by the State Government to accommodate.