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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(29) in The Goa, Daman and Diu Public Health Act, 1985

(29)"private street" means any street, road, square, court, alley, lane, passage or riding-path which is not a public street, but does not include a pathway made by the owner of premises on his own land to secure access to, or the convenient use of, such premises;