Madhya Pradesh High Court
Piyush Tiwari vs M/S Poorvi Timber Store Thr on 6 January, 2022
Author: Rajeev Kumar Shrivastava
Bench: Rajeev Kumar Shrivastava
1 MCRC-562-2022 The High Court Of Madhya Pradesh MCRC No. 562 of 2022 (PIYUSH TIWARI Vs M/S POORVI TIMBER STORE THR) Gwalior, Dated : 06-01-2022 Shri Prashant Sharma, learned counsel for the applicant.
As prayed, list this case on 11/01/2022.
(RAJEEV KUMAR SHRIVASTAVA) JUDGE Monika MONIKA SHARMA 2022.01.07 11:29:09 +05'30'