Madhya Pradesh High Court
Mahadev vs The State Of Madhya Pradesh on 2 November, 2023
Author: Anil Verma
Bench: Anil Verma
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRA No. 11744 of 2023 (MAHADEV AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 02-11-2023 Shri Jayesh Yadav - Advocate for appellants.
Shri Amit Rawal - Government Advocate for State. Heard on IA No. 16766/2023 which is an application for urgent hearing. Matter has already been taken up for hearing today therefore, IA stands disposed off as infructuous.
Counsel for appellant prays for time to argue the matter.
List after four weeks.
(ANIL VERMA) JUDGE BDJ Signature Not Verified Signed by: BHUNESHWAR DATT Signing time: 03-11-2023 11:06:58