Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 228(1)] [Section 228] [Entire Act] State of Andhra Pradesh - Subsection Section 228(1)(b) in Andhra Pradesh Municipalities Act, 1965 (b)is being carried on, or has been completed, otherwise than in accordance with the plans or particualrs on which such permission or order was based; or