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[Cites 0, Cited by 0] [Section 347] [Entire Act]

Union of India - Subsection

Section 347(e) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(e)[ Instructor Branch. - (i) Instructor Sub-Lieutenant to Instructor Lieutenant-An officer must have three years' seniority as Sub-Lieutenant." [Substitued by S.R.O. 55, dated 2nd Februray, 1967]
(ii)Instructor Lieutenant to Instructor Lieutenant Commander.-An officer must have 8 years' seniority as Instructor Lieutenant.]