Gujarat High Court
Prahlad Ganesh Mohan Dantani vs Patel Rajnikant Amrutbhai on 6 February, 2019
Author: G.R.Udhwani
Bench: G.R.Udhwani
C/SCA/1927/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 1927 of 2019
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PRAHLAD GANESH MOHAN DANTANI
Versus
PATEL RAJNIKANT AMRUTBHAI
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Appearance:
MS NISHA M THAKORE(3293) for the PETITIONER(s) No. 1
for the RESPONDENT(s) No.
1,10,12,13,14,15,16,17,18,19,2,20,21,22,23,3,3.1,3.2,3.3,4,5,6,7,8,9
MR PH GOHIL(1878) for the RESPONDENT(s) No. 11
MR VAIBHAV A VYAS(2896) for the RESPONDENT(s) No. 11
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CORAM: HONOURABLE MR.JUSTICE G.R.UDHWANI
Date : 06/02/2019
ORAL ORDER
Notice to the respondents returnable after two weeks. Direct service is permitted.
(G.R.UDHWANI, J) niru* Page 1 of 1