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[Cites 0, Cited by 0] [Section 46(8)] [Section 46] [Entire Act]

State of Goa - Subsection

Section 46(8)(iii) in The Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996

(iii)The Returning Officer shall cancel the spoilt papers so returned and keep them in a separate packet after noting thereon the particulars of the Panchayat or Zilla Panchayat Election and the serial numbers of the cancelled Ballot papers.