Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Tamilnadu - Subsection Section 5(v) in The Bharathiar University Statutes (v)"University Lecturer", "University Reader" or "University Professor" means Lecturer, Reader or Professor, respectively, appointed or deemed to be appointed as such by the University;
