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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 26(2)(g) in Arunachal Pradesh Property Rights to Slum Dwellers Act, 2012

(g)The composition, powers and functions of the State Slum Redevelopment Authority under section 11, the powers and functions thereof, the number of members and their terms and conditions of appointment and other matters connected therewith;