Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Kerala - Subsection Section 7(h) in Travancore-Cochin Medical Practitioners Act, 1953 (h)if having been elected under clause (a) of sub-section (4) of Section 3. he ceases to be a member of the Faculty of Ayurveda. University of Travancore;
