Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] State of Assam - Section Section 51 in Assam Panchayat Act, 1994 51. Delegation of Powers. - Anchalik Panchayat may, by notification delegate to the Executive officer or any other officer, the powers conferred by or under this Act.
