Section 17(2)(b) in The Goa, Daman and Diu Land Revenue (Disposal of Government Lands) Rules, 1971

[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

(b)whether the applicant is serving member of the armed forces, freedom fighter, ex-serviceman or a member of backward class;

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