Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 422] [Entire Act] State of Punjab - Subsection Section 422(4) in Punjab Jail Manual, 1996 (4)Every entry made on the history-ticket shall be so made at the time of, or as soon as possible after, the occurrence of the event to which it relates and shall be dated and initialled by the officer who makes it.
