Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act] State of Maharashtra - Subsection Section 31(2)(i) in The Maharashtra Lotteries (Control And Tax) And Prize Competitions (Tax) Act,1958 (i)the form of licence and the fees on payment of which and the conditions subject to which a licence shall be granted under section 7;