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[Cites 0, Cited by 0] [Section 40(4)] [Section 40] [Entire Act]

State of Chattisgarh - Subsection

Section 40(4)(III) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

(III)until the, executive Council or Academic Council, as the case may be is reconstituted in accordance with the provisions as modified, Kulpati appointed under Section 9 as modified, shall exercise the powers and perform the duties conferred or imposed by or under this Act, on the Executive Council or Academic Council :