Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 18] [Section 3] [Entire Act] Union of India - Subsection Section 3(l) in The Wakf Act, 1995 (l)“prescribed”, except in Chapter III, means prescribed by rules made by the State Governments;
