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Delhi High Court - Orders

Amit Bhandari And Anr vs Union Of India And Anr on 16 January, 2019

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

$~51
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    W.P.(C) 5521/2018
     AMIT BHANDARI AND ANR.                        ..... Petitioners
                      Through Ms Manjulika Pal, Advocate.

                      versus

     UNION OF INDIA AND ANR.                    ..... Respondent
                   Through Mr Sarat Chandra, Advocate for R1 and
                   R2.

     CORAM:
     HON'BLE MR. JUSTICE VIBHU BAKHRU
                  ORDER

% 16.01.2019 List along with W.P. (C) No. 4352/2018 & W.P. (C) No. 9088/2018 on 07.03.2019.

VIBHU BAKHRU, J JANUARY 16, 2019 pkv