Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 685] [Entire Act] State of Uttar Pradesh - Subsection Section 685(1) in The General Rules (Civil), 1957 (1)A register in Form No. G.W. 23 shall be maintained by all Courts in proceedings under the Act, all matters in which the guardian has not been discharged on the date of the coming into force of these rules shall also be entered in it.
