Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 83(1)] [Section 83] [Entire Act]

Union of India - Subsection

Section 83(1)(iii) in The Oil Mines Regulations, 2017

(iii)the sectionalisation valve is provided based on risk assessment survey to limit the hazard and damage from accidental discharge from pipeline and to facilitate repair and maintenance of pipeline;