Delhi High Court - Orders
Parle Agro Private Limited vs Pepsico India Holdings Private Limited ... on 20 January, 2026
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~27 & 28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
(27)
+ CS(COMM) 944/2023, I.A. 26144/2023 & I.A. 3878/2024
PARLE AGRO PRIVATE LIMITED .....Plaintiff
Through: Mr. Chander M. Lall, Senior Advocate
with Mr. Ankur Sangal, Mr. Ankit
Arvind, Mr. Shashwat Rakshit and Ms.
Nidhi Pathak, Advocates.
versus
PEPSICO INDIA HOLDINGS PRIVATE LIMITED & ANR.
.....Defendants
Through: Mr. Dayan Krishnan, Senior Advocate
with Mr. Deepak Gogia, Ms. Aparna
Singh, Ms. Shivangi and Mr.
Devashish, Advocates.
(28)
+ CS(COMM) 837/2025, I.A. 19770/2025, I.A. 21972/2025 & I.A.
25083/2025
PARLE AGRO PRIVATE LIMITED .....Plaintiff
Through: Mr. Chander M. Lall, Senior Advocate
with Mr. Ankur Sangal, Mr. Ankit
Arvind, Mr. Shashwat Rakshit and Ms.
Nidhi Pathak, Advocates.
Versus
PEPSICO INDIA HOLDINGS PRIVATE LIMITED & ANR.
.....Defendants
Through: Mr. Rajiv Nayyar, Senior Advocate
with Mr. Aparna Singh, Mr. Deepak
Gogoia and Mr. Devashish, Advocates.
CORAM:
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 20.01.2026 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/01/2026 at 20:36:15
1. Arguments on behalf of Mr. Chander M. Lall, learned senior counsel appearing for the plaintiffs have been heard qua I.A. 26144/2023 in CS(COMM) 944/2023 and I.A. 19770/2025 in CS(COMM) 837/2025.
2. For the arguments on behalf of defendants Mr. Dayan Krishnan and Mr. Rajiv Nayyar, learned senior counsel for the defendants, list on 18.02.2026.
TUSHAR RAO GEDELA, J JANUARY 20, 2026 Sumit This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/01/2026 at 20:36:15