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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttarakhand - Subsection

Section 3(l) in Uttarakhand Ground Water (Regulation and Control of Development and Management) Act, 2016

(l)"Sink" with all its grammatical variations and cognate expression in relation to a well includes any digging, drilling or boring of new wells or depending of the existing wells;