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[Cites 0, Cited by 0] [Section 95(2AAA)] [Section 95] [Entire Act]

State of Karnataka - Subsection

Section 95(2AAA)(a) in Karnataka Land Revenue Act, 1964

(a)a person registered or liable to be registered as an occupant of such land under section 48A of the Karnataka Land Reforms Act, 1961 (Karnataka Act 10 of 1962); or