Madhya Pradesh High Court
M/S Transstroy Obedullaganj vs The State Of Madhya Pradesh on 28 April, 2016
W.P. No. 331/2016 28.04.2016
Parties through their respective counsel. List on 13.05.2016, as prayed by the petitioner. (A.M. KHANWILKAR) (J.P. GUPTA) CHIEF JUSTICE JUDGE Khan *