Delhi High Court - Orders
Sanvik Engineers India Pvt.Ltd & Anr vs Government Of National Capital ... on 10 December, 2020
Author: Najmi Waziri
Bench: Najmi Waziri
$~7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5627/2020 & CM APPL. 20379/2020
SANVIK ENGINEERS INDIA PVT.LTD & ANR .....Petitioners
Through: Mr Jai Sahai Endiaw and Mr.
Subhoday Banerjee, Advocates.
versus
GOVERNMENT OF NATIONAL CAPITAL
TERRITORY OF DELHI. THROUGH
ITS DEPARTMENT OF URBAN
DEVELOPMENT & ANR. ..... Respondents
Through: Mr. Anupam Srivastava, ASC for
GNCTD with Mr. Dhairya Gupta,
Advocate for R-1 & R-2.
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
ORDER
% 10.12.2020 The hearing was conducted through video conferencing.
1. Renotify on 29.04.2021.
2. Interim orders to continue.
3. The order be uploaded on the website forthwith.
NAJMI WAZIRI, J DECEMBER 10, 2020/rd Signature Not Verified Digitally signed By:KAMLESH KUMAR Signing Date:11.12.2020 13:07:40