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[Cites 0, Cited by 0] [Section 25AA(4)] [Section 25AA] [Entire Act]

State of Maharashtra - Subsection

Section 25AA(4)(b) in The Irrigation laws (Amendment) Act, 1964

(b)publish the sanctioned scheme (to be called the "final scheme") by notification in the Official Gazette and in such other manner as may be prescribed by rules; and