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[Cites 0, Cited by 0] [Section 63] [Entire Act]

Union of India - Subsection

Section 63(9) in The Indian Nursing Council Regulations

(9)A confidential copy of every report of an inspector with the observations of the institution thereon shall be supplied to each member of the Council and shall be considered together with the report of the Executive Committee thereon by the Council at their next meeting.