Section 10 in The Sikkim Non-Biodegradable Garbage (Control) Act, 1997
10. Offences to be tried.
- All offences under the Act shall be tried in a summary way by a Judicial Magistrate of the First Class and the provisions of sections summarily. 262 to 265 (both inclusive) of the Code of the Criminal Procedure, 1973 shall, as far as maybe, apply to Such trials.
