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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Rajasthan - Subsection

Section 60(c) in Rajasthan Land Revenue (Land Records) Rules, 1957

(c)changes, which are due to transactions, on account of which mutation order has been, or should be, passed, e.g. partitions sales, mortgages with possession, exchange, gifts, redemption etc.: