Delhi High Court - Orders
Y.S. Chaudhary And Ors vs Union Of India on 21 April, 2022
Author: Najmi Waziri
Bench: Najmi Waziri, Swarana Kanta Sharma
$~44 & 49
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3596/2016
Y.S. CHAUDHARY AND ORS ..... Petitioners
Through: Ms. Madhumita Kothari, Ms Daliya
Singh and Ms Simran Sharma,
Advocates
versus
UNION OF INDIA ..... Respondent
Through: None.
+ W.P.(C) 6347/2012
UNION OF INDIA THROUGH SECRETARY AND ANR
..... Petitioners
Through: Mr. V. S. R. Krishna and
Mr. Shashank Kumar, Advocates
versus
ARPAN KUMAR AND ORS
..... Respondents
Through: Ms. Madhumita Kothari, Ms Daliya
Singh and Ms Simran Sharma,
Advocates
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
ORDER
% 21.04.2022 The hearing has been conducted through hybrid mode (physical and virtual hearing).
1. In view of heavy Board, as well as the Full Court Reference scheduled in the post lunch session, it will not be possible to hear this matter today.
Signature Not Verified Digitally Signed By:ZEENAT PRAVEEN Signing Date:26.04.2022 05:41:152. Renotify on 16.08.2022.
NAJMI WAZIRI, J SWARANA KANTA SHARMA, J APRIL 21, 2022/sk Signature Not Verified Digitally Signed By:ZEENAT PRAVEEN Signing Date:26.04.2022 05:41:15