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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(f) in The Orissa District Planning Committees Rules, 2000

(f)"Returning Officer" means the District Magistrate who will conduct the election to the District Planning Committee and it includes an Assistant Returning Officer for performing the functions of a Returning Officer as and when so appointed by the Returning Officer;