Supreme Court - Daily Orders
Durga Soni vs Anil Kumar Verma on 15 March, 2023
Author: Sanjay Kumar
Bench: Sanjay Kumar
IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL JURISDICTION
TRANSFER PETITION (CIVIL) NO.2243 OF 2019
DURGA SONI Petitioner
VERSUS
ANIL KUMAR VERMA Respondent
O R D E R
Mr. Tushar Giri, learned counsel for the petitioner, states that the matter has been settled out of Court and seeks leave to withdraw this transfer petition.
Leave granted.
Transfer Petition No.2243 of 2019 is, accordingly, dismissed as withdrawn.
IA No.138555 of 2019 shall also stand dismissed.
...................J. (SANJAY KUMAR) New Delhi March 15, 2023 Signature Not Verified Digitally signed by Neetu Khajuria Date: 2023.03.16 17:02:15 IST Reason: 1 ITEM NO.1711 COURT NO.6 SECTION XVI-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Transfer Petition(s)(Civil) No(s).2243/2019 DURGA SONI Petitioner(s) VERSUS ANIL KUMAR VERMA Respondent(s) (IA No. 138555/2019 - EX-PARTE STAY) Date : 15-03-2023 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KUMAR [IN CHAMBER] For Petitioner(s) Mr. Tushar Giri, Adv.
Mr. Sahil Bhalaik, AOR Mr. Sohan Patil, Adv.
Ms. Gulshan Jahan, Adv.
For Respondent(s) UPON hearing the counsel the Court made the following O R D E R The transfer petition is dismissed as withdrawn in terms of the signed order.
IA No. 138555 of 2019 shall also stands dismissed.
(GAGANDEEP SINGH CHADHA) (RANJANA SHAILEY) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH) (signed order is placed on file) 2