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[Cites 0, Cited by 0] [Section 562] [Entire Act]

State of Jharkhand - Subsection

Section 562(e) in Bihar Education Code, 1961

(e)The District Education Officer and the Inspectress of Schools, Bihar may call for a plan and estimate for the construction of a new building to be built by the Public Works Department or for additions and alterations to buildings on the books of that Department which will cost more than Rs. 1,000.