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[Cites 0, Cited by 6] [Section 59] [Entire Act]

State of Tamilnadu - Subsection

Section 59(3) in Tamil Nadu Government Servants (Conditions of Service) Act, 2016

(3)Any application received after five years after entry into service or any application, which is not supported by entries in Secondary School Leaving Certificate, School, College or University records, birth extract from records of local bodies or military discharge certificates, shall be summarily rejected.