Supreme Court of India
P.V. Narsimha Rao vs State (Cbi/Spe) on 13 October, 1997
Equivalent citations: 1998(1)SCALE31B
Bench: M.K. Mukherjee, S.P. Kurdukar, K.T. Thomas
ORDER
S.L.P. (Crl.) Nos. 2966-67, 2998, 2958-60, 2974, 2081, 2996, 2997 of 1997.
1. Issue notice.
2. Notice upon the respondent is to be served during the course of this week.
3. List these matter together for hearing on 21-10-97.
W.P. (C) No. 517/97
4. As the question involved in this writ petition has nothing to do with the present petitions, this writ petition is delinked. It may be listed in usual course.