Tripura High Court
Party Name : Swapan Kr. Bhattacharjee vs The State Of Tripura & Ors on 20 February, 2017
Author: S.C.Das
Bench: S.C.Das
Case No :WP(C) 0000142/2017 Party Name : SWAPAN KR. BHATTACHARJEE Vs THE STATE OF TRIPURA & ORS THE HONBLE MR. JUSTICE S.C.DAS
No representation on behalf of the petitioner. List it on 03.03.2017.
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