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State of Tamilnadu - Section

Section 22 in Tamil Nadu Urban Local Bodies (Regulation and Monitoring of Swimming Pools) Rules, 2015

22. Ventilation.

- Adequate ventilation shall be provided in facilities to prevent objectionable odour. In case of indoor pools, sufficient number of windows and ventilators providing a total ventilation area of not less than one fifth of enclosed water surface area and floor area or proper mechanical ventilation shall be provided. The windows and ventilators shall be abutting at least for a length of not less than 2.5 meter on an open space, either external or internal. Such open space shall not be less than 1.75 meter in width.