Allahabad High Court
M/S Alok Glass Works vs M/S Gail Idnia Ltd. on 7 May, 2012
Author: Yatindra Singh
Bench: Yatindra Singh, Mohd. Tahir
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 459 of 2012 Petitioner :- M/S Alok Glass Works Respondent :- M/S Gail Idnia Ltd. Petitioner Counsel :- M.K. Gupta Respondent Counsel :- Imran Ullah,Dharamveer Singh Hon'ble Yatindra Singh,J.
Hon'ble Mohd. Tahir,J.
Learned counsel for the appellant has filed certified copy of the formal order.
In case all the defects have been removed, the office may allot a regular number.
Connect it with leading appeal (FAFA Defective No. 551 of 2012: M/s Gail India Limited Vs. M/s Alok Glass Works).
Order Date :- 7.5.2012 sks-grade iv