Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 41(4)] [Section 41] [Entire Act]

State of Uttar Pradesh - Subsection

Section 41(4)(b) in Uttar Pradesh Value Added Tax Act, 2008

(b)the State Government has deferred the arrear against such unit under section 71 and