Bombay High Court
Ornate Traders Private Limited, Mumbai vs The Income Tax Officer Ward 3 (2) (3), ... on 6 May, 2021
Author: Abhay Ahuja
Bench: Sunil P.Deshmukh, Abhay Ahuja
1-2itxa-1384-2009.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL NO. 1384 OF 2009
Ornate Traders Pvt. Ltd., .. Appellant.
v/s.
The Income Tax Officer
Ward 3(2)(3) .. Respondent.
Mr. Raj Darak, for the Appellant.
Mr. Sham Walve, for the Respondent.
CORAM : SUNIL P.DESHMUKH AND
ABHAY AHUJA, JJ.
DATE : 6th MAY, 2021.
(Through Video Conferencing) P. C. :
The learned counsel for the Appellant on instructions seeks leave to withdraw the Appeal. Learned counsel for the Revenue has no particular objection. Leave granted.
2 Appeal disposed of as withdrawn.
3 Court fee be refunded as per the rules.
[ ABHAY AHUJA, J.] [ SUNIL P.DESHMUKH, J.] S.R.JOSHI 1/1 ::: Uploaded on - 06/05/2021 ::: Downloaded on - 10/09/2021 12:55:22 :::