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State of Mizoram - Section

Section 249 in Mizoram Excise Rules, 1983

249. Hours of opening of bar from 2 p.m. to 9 p.m.

- Premises licensed as hotels and restaurants and bars attached to such hotels and restaurants and also other premises licensed for 'on' sale of foreign liquor may be kept open for the sale of liquor from 2 p.m. to 9 p.m. Under a separate temporary late closing licence, general or special, such premises may be kept open for the sale of liquor up to a later hour as stated in the licence, but not later than 12.00 midnight.