Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(b) in The West Bengal Official Language Act, 1961

(b)in notifications or orders issued by the State Government under the Constitution of India or under any law made by Parliament or the Legislature of West Bengal :