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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

Bombay Presidency - Subsection

Section 11(2)(i) in Bombay Khadi and Village Industries Act, 1960

(i)to undertake and encourage research work in connection with khadi and village industries and to carry on such activities as are incidental and conductive to the objects of this Act: