Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 581U] [Entire Act] Union of India - Subsection Section 581U(4) in The Companies Act, 1956 (4)The fee and allowances to be paid to the members of the committee shall be such as may be determined by the Board.
