Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(c) in The Dangerous Machines (Regulation) Act, 1983

(c)adequate arrangements exist for rendering first aid to any person who may suffer any injury while operating any such machine.