Orissa High Court
Collector vs Sunadhar Pujari And Others on 30 October, 2023
IN THE HIGH COURT OF ORISSA AT CUTTACK
S.A. No. 75 of 1987
Collector, Koraput .... Appellant(s)
Mr.S.Pattnaik,AGA
-versus-
Sunadhar Pujari and others .... Respondent(s)
Ms.S.Mohapatra,Adv.
for Respondent No.3
Mr.S.Sharma,Adv.
On behalf of
Mr.S.K.Padhi,Sr.Adv.
For Respondent No.4
CORAM:
JUSTICE ANANDA CHANDRA BEHERA
ORDER
Order No. 30.10.2023
11. 1. This matter is taken up through hybrid arrangement
(virtual/physical) mode.
2. Hearing being concluded; Judgment is reserved.
(A.C. Behera) Judge Utkalika Signature Not Verified Digitally Signed Signed by: UTKALIKA NAYAK Designation: Junior Stenographer Page 1 of 1 Reason: Authentication Location: High Court of Orissa Date: 02-Nov-2023 17:12:06