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[Cites 0, Cited by 0] [Section 454(1)] [Section 454] [Entire Act]

Union of India - Subsection

Section 454(1)(e) in The Merchant Shipping Act, 1958

(e)may administer oaths or may in lieu of requiring or administering an oath, require every person examined by him to make and subscribe a declaration of the truth of the statements made by him in his examination; and