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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(2)(a) in The Rajasthan Bar Council (First Constitution) Rules, 1961

(a)shall place on his voting paper the figure "1" in the space opposite the name of the candidate whom he chooses for his first preference; and